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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Maharashtra - Subsection

Section 100(10) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(10)A Zilla Parishad may contribute to any fund sponsored by Government to meet any calamity affecting the public in any part of India.Explanation.- If any doubt arises whether a fund is sponsored by Government or not, the question shall be decided by the Commissioner, and his decision shall be final.