Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 148 in Gujarat High Court Rules, 1993 148. Rules in this Chapter to apply to all cases of delay. - The rules in this Chapter shall apply to all cases of delay unless otherwise specifically provided elsewhere in these rules.Chapter - XIII Certified Copies
