Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act] Union of India - Subsection Section 60(2)(a) in The Madhya Pradesh Reorganisation Act, 2000 (a)regarding the division of the interests and shares of existing State of Madhya Pradesh in the company among the successor States;