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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Haryana - Subsection

Section 65(1)(d) in Haryana Panchayati Raj Election Rules, 1994

(d)it bears a serial number, or is of a design, different from the serial numbers of, as the case may be, or design of the ballot paper authorised for use at the particular polling station ;