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Telecom Regulatory Authority Of India - Section

Section 33 in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

33. Public awareness campaign.

- Every distributor of television channels shall conduct public awareness campaign about the salient features of the provisions contained in these regulations and the measures implemented by the distributor of television channels or its linked local cable operator for consumer education with regard to the services made available to consumers in compliance of these regulations and submit such details to the Authority in such format and periodicity as may be specified by it.