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Supreme Court - Daily Orders

Sunil Kumar Sharma vs Kumari Manu Sharma on 11 March, 2019

Bench: S.A. Bobde, S. Abdul Nazeer

     ITEM NO.31                                 COURT NO.2                     SECTION XIV

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                        No(s).6569/2019

     (Arising out of impugned final judgment and order dated 28-11-2018
     in MAT.APP.(F.C.) No. 304/2018 passed by the High Court Of Delhi At
     New Delhi)

     SUNIL KUMAR SHARMA                                                         Petitioner(s)

                                                          VERSUS

     KUMARI MANU SHARMA & ANR.                                                  Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 11-03-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER


     For Petitioner(s)                     Mr. (Md.) Azam Ansari, Adv.
                                           Mr. T. R. B. Sivakumar, AOR

     For Respondent(s)

                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

After some arguments, learned counsel appearing for the petitioner prays for withdrawal of this petition.

Prayer is allowed.

Accordingly, the special leave petition is dismissed as withdrawn.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.03.11 17:31:43 IST Reason: