Supreme Court - Daily Orders
Sunil Kumar Sharma vs Kumari Manu Sharma on 11 March, 2019
Bench: S.A. Bobde, S. Abdul Nazeer
ITEM NO.31 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).6569/2019
(Arising out of impugned final judgment and order dated 28-11-2018
in MAT.APP.(F.C.) No. 304/2018 passed by the High Court Of Delhi At
New Delhi)
SUNIL KUMAR SHARMA Petitioner(s)
VERSUS
KUMARI MANU SHARMA & ANR. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 11-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. (Md.) Azam Ansari, Adv.
Mr. T. R. B. Sivakumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
After some arguments, learned counsel appearing for the petitioner prays for withdrawal of this petition.
Prayer is allowed.
Accordingly, the special leave petition is dismissed as withdrawn.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.03.11 17:31:43 IST Reason: