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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in Appellate Tribunal For Electricity Salary, Allowances And Other Conditions Of Service Of The Officers And Employees Rules, 2004

(2)The employees are also required to submit the following, namely:-
(i)original prescription with registration number of the Authorized or Notified Medical Practitioner; and
(ii)original bills or cash memos of medicines or tests.