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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Kerala - Subsection

Section 89(xv) in Kerala Factories Rules, 1957

(xv)One copy of first-aid leaflet mentioned in Appendix II to the Kerala Factories Rules, 1957 issued by the Directorate General of Factory Advice Service and Labour Institutes, Government of India, Bombay.