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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(4) in New Okhla Industrial Development Area Building Regulations, 2010

(4)Mechanised Parking. - (i) Mechanized multi level parking will be permitted subject to the following;
(ii)Minimum plot size = 1000 sq.mtrs.
(iii)Minimum width of road = 18mtrs.
(iv)ECS = 18 sq. mtrs. or as per the design and Technology.
(v)Clear Height of one level = 2.1mtrs.
(vi)Adequate safety measures for mechanical equipments.
(vii)Backup of electricity through automatic generators.
(viii)The company shall ensure proper maintenance, structural safety equipment and machinery.