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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(a) in Tamil Nadu State Council for Higher Education Act, 1992

(a)prepare consolidated programmes in the sphere of Higher Education in the State keeping in view the overall priorities and perspectives of Higher Education in the State and the guidelines issued by the University Grants Commission and assist in their implementation;