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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Prof. Abdul Gani Bhat on 27 February, 2023

Bench: Rajnesh Oswal, Mohan Lal

                                                             Serial No. 05
                                                           Regular Cause List


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR



                            CPCR No. 03/2012


ROBKAR
                                                       ... Petitioner(s)
                                Through: -
                                  None.

                                     V/s

Prof. Abdul Gani Bhat
                                                      ... Respondent(s)

Through: -

None. CORAM:
Hon'ble Mr Justice Rajnesh Oswal, Judge Hon'ble Mr Justice Mohan Lal, Judge (ORDER) 27.02.2023 None appears for the parties.

In the interests of justice, adjourned.

List again on 25th of April, 2023.




                             (Mohan Lal)              (Rajnesh Oswal)
                               Judge                       Judge
SRINAGAR

February 27th, 2023 "TAHIR"