Manipur High Court
Khangjrakpam Boby Singh vs State Of Manipur on 22 April, 2024
LAIREN Digitally
signed by
MAYUM LAIRENMAYU
M INDRAJEET
Item No. 45
INDRAJ SINGH
EET
Date: IN THE HIGH COURT OF MANIPUR
2024.04.26
SINGH 00:00:55 AT IMPHAL
+05'30'
Crl. A. No. 20 of 2023
Khangjrakpam Boby Singh
Appellant
Vs.
State of Manipur
Respondent
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 22.05.2024.
JUDGE CHIEF JUSTICE
Indrajeet