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[Cites 0, Cited by 0] [Section 139] [Entire Act]

State of Rajasthan - Subsection

Section 139(1) in Rajasthan Civil Services (Pension) Rules, 1996

(1)A Treasury Officer may authorise payment in any of the Sub Treasuries subordinate to his District Treasury of a pension payable under proper authority at his head quarters, and may transfer the payment of a pension from such Sub Treasury to the District Treasury or from one Sub Treasury to another in the same district.