Section 291(2)(ii) in Orissa Municipal Act, 1950

[Cites 0, Cited by 0] [Section 291(2)] [Section 291] [Entire Act]

State of Odisha - Subsection

Section 291(2)(ii) in Orissa Municipal Act, 1950

(ii)such particulars as to the power, machinery, plant or premises as the [Municipality] [Substituted vide Orissa Act No. 11 of 1994 w.e.f. 31.5.1994.] may required by bye-laws made in this behalf by the [Municipality] [Substituted vide Orissa Act No. 11 of 1994 w.e.f. 31.5.1994.],

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State of Odisha - Subsection

Section 291(2)(ii) in Orissa Municipal Act, 1950