Punjab-Haryana High Court
Jagadish Nangineni vs Directorate Of Enforcement on 12 May, 2021
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Sr. No.201
CRM-M-9659-2021 (O&M)
JAGADISH NANGINENI VS DIRECTORATE OF ENFORCEMENT
Present: Mr.R.S.Rai, Senior Advocate, with
Mr.Kapil Madan, Advocate,
Ms.Rubina Virmani, Advocate
Mr.Saurabh Gauba, Advocate and
Mr.Amandeep Singh, Advocate, for the petitioner.
Mr.S.V.Raju, Addl. Solicitor General of India, with
Mr.Nitesh Rana, Advocate,
Mr.Zoheb Hossain, Advocate,
Mr.Shobit Phutela, Advocate,
Mr.Shaurya Rai, Advocate,
Mr.Guntur Pramod, Advocate,
Mr.Anshuman Singh, Advocate, and
Mr.Agni Sen, Advocate, for the respondent(s).
* * * The matter has been taken up through video conferencing. Adjourned to 17.05.2021.
May 12, 2021 (DEEPAK SIBAL)
shamsher JUDGE
For Subsequent orders see CRM-M-12459-2021, CRM-M-16596-2021, CRM-M-12459-2021 and 1 more.
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