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Calcutta High Court (Appellete Side)

Item No. 25 vs (Released) on 28 January, 2014

Author: Toufique Uddin

Bench: Toufique Uddin

                                  CRR 88 of 2006
28.01.2014

Court No.21 GAC Shipping (India) Private Limited & Ors.

Item No. 25

Vs. (released) The State of West Bengal & Anr.

Mr. Vipul Kundalia, Advocate Mr. Kushagra Ahah, Advocate Mr. Anand Keshri, Advocate Ms. Shruti Agarwal, Advocate .... For the Petitioner On the prayer of the learned lawyer of the petitioner, the matter stands adjourned till first week of March 2014.

(Toufique Uddin, J) sn