Andhra Pradesh High Court - Amravati
Ravuri Nagasai Babu.W.G.Dist. vs The Dy.Cupernt.Ofr Police Narsapur ... on 22 September, 2022
HIGH COURT OF ANDHRA PRADESH
WRIT PETITION No.6646 of 2022
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE 12. 22.09.2022 UDPR, J & BVLNC, J
At request of learned counsel for the petitioner, post on 23.09.2022.
________ UDPR, J ________ BVLNC, J Dmr