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Siddharth Kumar Jain vs High Court Of Judicature For Rajasthan ... on 17 November, 2014

Bench: Chief Justice, A.K. Sikri

  ITEM NO.17                                COURT NO.1                   SECTION XV

                               S U P R E M E C O U R T O F           I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s)               for   Special    Leave    to   Appeal    (C)......CC      No(s).
  13964/2014

  (Arising out of impugned final judgment and order dated 18/04/2014
  in DBCWP No. 1997/2001 passed by the High Court Of Rajasthan at
  Jaipur)

  SIDDHARTH KUMAR JAIN                                                    Petitioner(s)

                                                     VERSUS

  HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
  JODHPUR & ANR.                                                         Respondent(s)

  (with appln. (s) for c/delay in filing SLP and office report)


  Date : 17/11/2014 This petition was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.K. SIKRI


  For Petitioner(s)                   Mr.M.R.Calla, Sr.Adv.
                                      Mr.Uday Gupta, Adv.
                                      Ms.Shivani M.Lal, Adv.
                                      Mr.M.K.Tripathi, Adv.
                                      Ms.Pratiksha Sharma, Adv.
                                      Mr.Ankit Achariya, Adv.
                                      Mr.Gaurav Dave, Adv.
                                      for Mr. Mohan Pandey,Adv.


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Dismissed.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar