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State of Odisha - Section

Section 72 in The Orissa Motor Vehicles Rules, 1993

72. Stage carriage to carry conductor.

- No stage carriage with a seating capacity of more than nine shall be used in a public place unless it carries in addition to the driver, a conductor :Provided that in respect of a stage carriage, the authority who granted the permit under Sub-section (1) of section 72 or last renewed it under Sub-section (2) of section 81 may allow such carriage to be used in a public place without carrying a conductor subject to the condition that tickets are issued to the passengers thereof before the start of the journey and any other conditions as he may deem fit to impose.