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[Cites 0, Cited by 0] [Section 180(4)] [Section 180] [Entire Act]

State of Maharashtra - Subsection

Section 180(4)(i) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(i)which has been constructed or made whether with or without contrary in any manner to the permission granted under sub-section (2);