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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1)(ca) in The State Bank Of India (Subsidiary Banks) Act, 1959

(ca)[ one director, from among the employees of the subsidiary bank, who are workmen, to be appointed by the Central Government in the manner provided in the rules made under this Act; [Inserted by Act 48 of 1973, Section 28 (w.e.f. 1-7-1974)]