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State of Jammu-Kashmir - Section

Section 32 in The Jammu and Kashmir State Legal Services Authority Regulations, 1998

32.

The provisions of Jammu and Kashmir Employees (Conduct) Rules, 1971 and Jammu and Kashmir Civil Service (Classification, Control and Appeal) Rules, 1956 shall apply mutatis mutandis with respect to the matters covered by the said rules so far as they are not expressly by these regulations.