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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(a) in The Vizagapatnam Harbour Craft Rules, 1950

(a)No licensed harbour craft shall ply in the outer roads
(i)betwen the hours of 6 P.M. to 6 A.M. without the previous permission of the Deputy Port Conservator.
(ii)when a storm warning signal indicating bad weather or high seas is displayed from the Port Flagstaff.