Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 600 in Criminal Courts - Rules and Orders

600. List of complaints rejected. - Entries in this list shall be made as soon as possible after each complaint is dismissed.