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[Cites 0, Cited by 0] [Section 344] [Entire Act]

State of Rajasthan - Subsection

Section 344(1) in Rajasthan Municipalities Act, 2009

(1)On and from the commencement of this Act, the Rajasthan Municipalities Act, 1959 (Act No. 38 of 1959) shall stand repealed.