Punjab-Haryana High Court
Karal Feeds And Farms (India) Pvt. Ltd vs Punjab National Bank And Anr on 17 August, 2022
Author: G.S.Sandhawalia
Bench: G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
111 CWP-12504-2022 (O&M)
Date of Decision: 17.08.2022
Karal Feeds and Farms (India) Pvt. Ltd. ......... Petitioner
Versus
Punjab National Bank and another ..... Respondents
CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
HON'BLE MR. JUSTICE JAGMOHAN BANSAL
Present : Mr.Adarsh Jain, Advocate
for the petitioner.
Mr. Arvind Rajotia, Advocate
for the respondents.
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G.S.SANDHAWALIA, J. (Oral)
Counsel does not wish to press the present petition in view of the fact that the account has been settled and the matter has been settled interse.
Accordingly, petition is dismissed as not pressed.
(G.S.SANDHAWALIA) JUDGE ( JAGMOHAN BANSAL ) JUDGE 17.08.2022 anju Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 18-08-2022 11:34:02 :::