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Punjab-Haryana High Court

Karal Feeds And Farms (India) Pvt. Ltd vs Punjab National Bank And Anr on 17 August, 2022

Author: G.S.Sandhawalia

Bench: G.S.Sandhawalia

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

111                                             CWP-12504-2022 (O&M)
                                                Date of Decision: 17.08.2022

Karal Feeds and Farms (India) Pvt. Ltd.                  ......... Petitioner

                                     Versus
Punjab National Bank and another                         ..... Respondents

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MR. JUSTICE JAGMOHAN BANSAL

Present : Mr.Adarsh Jain, Advocate
          for the petitioner.

          Mr. Arvind Rajotia, Advocate
          for the respondents.

          ****

G.S.SANDHAWALIA, J. (Oral)

Counsel does not wish to press the present petition in view of the fact that the account has been settled and the matter has been settled interse.

Accordingly, petition is dismissed as not pressed.

(G.S.SANDHAWALIA) JUDGE ( JAGMOHAN BANSAL ) JUDGE 17.08.2022 anju Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 18-08-2022 11:34:02 :::