Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(e) in The Rajasthan Silicosis Rules, 1955 (e)'Examiner' means registered medical practitioner whose name appears in the list published by the State Government in the Rajasthan Gazette as prescribed in Rule 6 of these rules;
