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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in The Railway Passengers (Manner Of Investigation Of Untoward Incidents) Rules, 2003

(5)If an untoward incident occurs in mid-section, in the absence of officers mentioned in sub-rules (2), (3) and (4), the Station Superintendent, if it comes to his notice, shall perform the duties referred to in sub-rule (1).][* * *] [ Rule 5 omitted by G.S.R. 540(E), dated 9-8-2007 (w.e.f. 9-8-2007).]