(e)[ the conditions and restrictions subject to which any telegraph line, appliance or apparatus for telegraphic communication shall be established, maintained, worked, repaired, transferred, shifted, withdrawn or disconnected;] [Inserted by Act 47 of 1957, Section 2 (w.e.f. 1.7.1959).](ee)[ the charges in respect of any application for providing any telegraph line, appliance or apparatus;] [Inserted by Act 48 of 1974, Section 2(w.e.f. 1.6.1975).](eea)[ the manner in which the Fund may be administered; [Inserted by Act 8 of 2004, Section 4 (w.r.e.f. 1.4.2002).](eeb)the criteria based on which sums may be released;]