Kerala High Court
C.G.Sukumaran Nair vs Union Of India on 25 February, 2014
Author: P.N. Ravindran
Bench: P.N.Ravindran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE P.N.RAVINDRAN
THURSDAY, THE 29TH DAY OF MAY 2014/8TH JYAISHTA, 1936
RP.No. 305 of 2014 ()
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AGAINST THE ORDER/JUDGMENT IN WP(C) 12651/2006 of HIGH COURT OF
KERALA DATED 25-02-2014
REVIEW PETITIONER(S)/REVIEW PETITIONER:
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C.G.SUKUMARAN NAIR
S/O.P GOVINDA PILLAI, 'SWAPNA'MAHADEVESWARAM
KILIMANOOR, TRIVANDRUM DIST-695601
BY ADVS.SRI.GEORGE CHERIAN (SR.)
SMT.K.S.SANTHI
SMT.LATHA SUSAN CHERIAN
RESPONDENT(S)/RESPONDENTS:
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1. UNION OF INDIA
MINISTRY OF FINANCE
DEPARTMENT OF ECONOMIC AFFAIRS
(BANKING DIVISION)I R SECTION REPRESENTED BY
THE DEPUTY SECRETARY TO GOVERNMENT OF INDIA
NEW DELHI-110001
2. STATE BANK OF TRAVANCORE
REP BY THE GENERAL MANAGER, STATE BANK OF TRAVANCORE
POOJAPPURA, TRIVANDRUM-695012
3. STATE BANK OF INDIA
REP BY ITS GENERAL MANAGER, CENTRAL OFFICE
MADAM CAMA ROD, P B NO 12, MUMBAI-400021
4. SURESHKUMAR V K
BAIRDWING SUBRAMANIAM NAGAR,
C.I.T ROAD, KARAMANA P O., TRIVANDRUM
5. S SHYAMALA AMMA
CHITHIRA, C.N.R.A - 36, CHITHRA NAGAR,
POOJAPPURA, TRIVANDRUM
6. C V RAGHAVAN, LOTUS,
NEAR VANNATHI GATE PAKKAYIL, VADAKARA-673103
7. C.M.PAUL CHENTHADIYIL HOUSE, VAZHITHALA
THODUPUZHA-685583
8. V K SIVARAMAN, THUNDAYYATH HOUSE,
MEMANA, OACHIRA P O, KOLLAM DIST
9. GEORGE K, PENIYEL HOUSE, KERALADITHYAPURAM,
POWDIKONAM P O, PIN-695587
10. K SEKHARA PILLAI
SUNEEVARAM, ADUVALLY, MYLAKKARA P O
KATTAKKADA, PIN-695572
11. ROBERT LOPEZ
PUTHUVAL PURAYIDAM PUTHENVEEDU, T C 71/1758
VALIYATHURA, VALLAKKADAVU P O, TRIVADNRUM
12. S PALAVESAM
NO 27, CAPT.PALANISAMY LAY OUT, R S PURAM
COMBATORE, PIN-641002
13. SURESH BABU G
VINEESH, NILAKKAMUKKU, VAKKAM P O
PIN-695308
14. K BALAKRISHNA PILLAI
THENGUVILA VEEDU, KADAVOOR, PERINAD P O
KOLLAM-691601
15. PREMANAND G
SHENOI, T C 4/2085, 'GOKUL'KAVU ROAD
KARUVANKONAM, TRIVANDRUM-695003
16. ZACHARIAH OOMMEN'KAILATH',VADAVATHUR P O,
KOTTAYAM DISTRICT, PIN-686010
17. M BALAN
KAVU, VI/1230, MANALAYAM ROAD
MOONAMMOODU, KODUNGANOOR P O, TRIVANDRUM
18. JYOTHI T G
29/411-3, DEVIKRISHNA PARTMENT, KUNNATH LANE
THIRUVAMBADI, TRICHUR-680022
19. K SRINIVASAN,
'ANOOPSREE', F A C ROAD, VYTTILA
KOCHI-682019
20. K BHASKARAN,
JASHEELA NIVAS, PALERI, P O MAMBRA
PIN-670611
21. RAJALAKSHMI P
NO 12, 'KAVERI'2ND CROSS, SRINIDHI LAY OUT
KONANAKUNDE P O, BANGALORE
22. R CHINNA GOVINDAN
L5/65, T N H B, SECTOR-4
PODHIGAI NAGAR, ANCHAL NAGAR P O, MADURAI-18
R1 BY SRI.P.PARAMESWARAN NAIR,ASG OF INDIA
R3 BY SRI.P.GOPAL
R2 BY SRI.P.RAMAKRISHNAN
R4 TO R22 BY SRI.K.A.SALIL NARAYANAN
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 29-
05-2014, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
P.N. RAVINDRAN, J.
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R.P. No. 305 of 2014
in
W.P.(C). No. 12651 of 2006
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Dated this the 29th day of May, 2014
ORDER
Heard learned counsel on both sides. Perused the records. Shorn of details, the main ground raised in the instant review petition is that, the instant writ petition was inadvertently heard and disposed of along with W.P.(C)No.802 of 2011, O.P.Nos.24524 of 2002 and 30036 of 2002 wherein the questions raised in the instant writ petition did not arise. It is also contended that the question arising for consideration in the instant writ petition have not been considered. Reference is made to observations in paragraph '7' of the judgment sought to be reviewed as also the findings therein.
2. After hearing learned counsel on both sides and on going through the pleadings and the materials on record as also the judgment sought to be reviewed, I am satisfied that there is merit and force in the submission made by Sri. George Cherian, learned Senior Advocate appearing for the petitioners that the judgment dismissing R.P. No. 305 of 2014 -2- the writ petitions requires to be reviewed and recalled on the short ground that the issues arising in the instant writ petition were not considered in the impugned judgment.
I accordingly review and recall the judgment delivered by this Court on 25.2.2014, dismissing W.P.(C).No.12651 of 2006. Registry is directed to post the writ petition as per roster in the petitions list in the week commencing 9.6.2014.
P.N. RAVINDRAN, JUDGE.
Kp/-