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Kerala High Court

C.G.Sukumaran Nair vs Union Of India on 25 February, 2014

Author: P.N. Ravindran

Bench: P.N.Ravindran

       

  

  

 
 
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT:

              THE HONOURABLE MR.JUSTICE P.N.RAVINDRAN

        THURSDAY, THE 29TH DAY OF MAY 2014/8TH JYAISHTA, 1936

                       RP.No. 305 of 2014 ()
                        ---------------------


   AGAINST THE ORDER/JUDGMENT IN WP(C) 12651/2006 of HIGH COURT OF
                       KERALA DATED 25-02-2014


REVIEW PETITIONER(S)/REVIEW PETITIONER:
---------------------------------------

       C.G.SUKUMARAN NAIR
       S/O.P GOVINDA PILLAI, 'SWAPNA'MAHADEVESWARAM
       KILIMANOOR, TRIVANDRUM DIST-695601

       BY ADVS.SRI.GEORGE CHERIAN (SR.)
                        SMT.K.S.SANTHI
                        SMT.LATHA SUSAN CHERIAN

RESPONDENT(S)/RESPONDENTS:
--------------------------

          1. UNION OF INDIA
            MINISTRY OF FINANCE
            DEPARTMENT OF ECONOMIC AFFAIRS
            (BANKING DIVISION)I R SECTION REPRESENTED BY
            THE DEPUTY SECRETARY TO GOVERNMENT OF INDIA
            NEW DELHI-110001

          2. STATE BANK OF TRAVANCORE
            REP BY THE GENERAL MANAGER, STATE BANK OF TRAVANCORE
            POOJAPPURA, TRIVANDRUM-695012

          3. STATE BANK OF INDIA
            REP BY ITS GENERAL MANAGER, CENTRAL OFFICE
            MADAM CAMA ROD, P B NO 12, MUMBAI-400021

          4. SURESHKUMAR V K
            BAIRDWING SUBRAMANIAM NAGAR,
            C.I.T ROAD, KARAMANA P O.,  TRIVANDRUM

          5. S SHYAMALA AMMA
            CHITHIRA, C.N.R.A - 36, CHITHRA NAGAR,
            POOJAPPURA, TRIVANDRUM

          6. C V RAGHAVAN, LOTUS,
             NEAR VANNATHI GATE PAKKAYIL, VADAKARA-673103

          7. C.M.PAUL CHENTHADIYIL HOUSE, VAZHITHALA
            THODUPUZHA-685583

          8. V K SIVARAMAN, THUNDAYYATH HOUSE,
           MEMANA, OACHIRA P O, KOLLAM DIST

          9. GEORGE K, PENIYEL HOUSE, KERALADITHYAPURAM,
            POWDIKONAM P O,   PIN-695587

          10. K SEKHARA PILLAI
             SUNEEVARAM, ADUVALLY, MYLAKKARA P O
             KATTAKKADA, PIN-695572

          11. ROBERT LOPEZ
             PUTHUVAL PURAYIDAM PUTHENVEEDU, T C 71/1758
             VALIYATHURA, VALLAKKADAVU P O, TRIVADNRUM

          12. S PALAVESAM
             NO 27, CAPT.PALANISAMY LAY OUT, R S PURAM
             COMBATORE, PIN-641002

          13. SURESH BABU G
             VINEESH, NILAKKAMUKKU, VAKKAM P O
             PIN-695308

          14. K BALAKRISHNA PILLAI
             THENGUVILA VEEDU, KADAVOOR, PERINAD P O
             KOLLAM-691601

          15. PREMANAND G
             SHENOI, T C 4/2085, 'GOKUL'KAVU ROAD
             KARUVANKONAM, TRIVANDRUM-695003

          16. ZACHARIAH OOMMEN'KAILATH',VADAVATHUR P O,
              KOTTAYAM DISTRICT, PIN-686010

          17. M BALAN
             KAVU, VI/1230, MANALAYAM ROAD
             MOONAMMOODU, KODUNGANOOR P O, TRIVANDRUM

          18. JYOTHI T G
             29/411-3, DEVIKRISHNA PARTMENT, KUNNATH LANE
             THIRUVAMBADI, TRICHUR-680022

          19. K SRINIVASAN,
            'ANOOPSREE', F A C ROAD, VYTTILA
             KOCHI-682019

          20. K BHASKARAN,
             JASHEELA NIVAS, PALERI, P O MAMBRA
             PIN-670611

          21. RAJALAKSHMI P
             NO 12, 'KAVERI'2ND CROSS, SRINIDHI LAY OUT
             KONANAKUNDE P O, BANGALORE

          22. R CHINNA GOVINDAN
             L5/65, T N H B, SECTOR-4
             PODHIGAI NAGAR, ANCHAL NAGAR P O, MADURAI-18

       R1 BY SRI.P.PARAMESWARAN NAIR,ASG OF INDIA
       R3 BY SRI.P.GOPAL
       R2 BY SRI.P.RAMAKRISHNAN
       R4 TO R22 BY SRI.K.A.SALIL NARAYANAN

       THIS REVIEW PETITION  HAVING COME UP FOR ADMISSION ON 29-
05-2014, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:



                          P.N. RAVINDRAN, J.
                 ========================
                          R.P. No. 305 of 2014
                                     in
                      W.P.(C). No. 12651 of 2006
                 --------------------------------------------
                 Dated this the 29th day of May, 2014

                                 ORDER

Heard learned counsel on both sides. Perused the records. Shorn of details, the main ground raised in the instant review petition is that, the instant writ petition was inadvertently heard and disposed of along with W.P.(C)No.802 of 2011, O.P.Nos.24524 of 2002 and 30036 of 2002 wherein the questions raised in the instant writ petition did not arise. It is also contended that the question arising for consideration in the instant writ petition have not been considered. Reference is made to observations in paragraph '7' of the judgment sought to be reviewed as also the findings therein.

2. After hearing learned counsel on both sides and on going through the pleadings and the materials on record as also the judgment sought to be reviewed, I am satisfied that there is merit and force in the submission made by Sri. George Cherian, learned Senior Advocate appearing for the petitioners that the judgment dismissing R.P. No. 305 of 2014 -2- the writ petitions requires to be reviewed and recalled on the short ground that the issues arising in the instant writ petition were not considered in the impugned judgment.

I accordingly review and recall the judgment delivered by this Court on 25.2.2014, dismissing W.P.(C).No.12651 of 2006. Registry is directed to post the writ petition as per roster in the petitions list in the week commencing 9.6.2014.

P.N. RAVINDRAN, JUDGE.

Kp/-