Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(4)(a) in The Bihar Industrial Area Development Authority Act, 1974 (a)he shall receive all the moneys on behalf of the Authority and issue receipt and maintain proper account for the same;