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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1)(d) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(d)To receive complaints from vendors or other sources regarding attempts by unauthorized elements to practice vending in their vending spaces, and to take needful corrective action in this regard in accordance with these bye-laws.