Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 35 in The Manual of Departmental Orders 35. Executive Engineers should send similar reports to Superintending Engineers in respect of members of theirs Establishment whose appointment or promotion rests with Superintending Engineers.
