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Delhi High Court - Orders

Glenmark Pharmaceuticals Limited vs Sanjeevni Medicos And Ors on 22 May, 2023

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~37
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 38/2023
                                                GLENMARK PHARMACEUTICALS LIMITED                                                     ..... Plaintiff
                                                                                      Through:                Mr. Ranjan Narula, Mr. Shashi P.
                                                                                                              Ojha and Ms. Shivangi Kohli,
                                                                                                              Advocates.
                                                                                      versus

                                                SANJEEVNI MEDICOS AND ORS                                                         ..... Defendants
                                                                                      Through:                Mr. Vaibhav Kalra, Advocate for D-
                                                                                                              1.
                                                                                                              Mr. Aditya Hooda, Advocate for D-2.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                      ORDER

% 22.05.2023 I.A. No. 10047/2023 (u/Order XXXIX Rule 4 r/w Section 151 of the Code of Civil Procedure, 1908, seeking variation of order dated 20th January, 2023) At the request of Mr. Ranjan Narula, counsel for Plaintiff, re-notify on tomorrow i.e., 23rd May, 2023.

SANJEEV NARULA, J MAY 22, 2023 as This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 20:22:15