Delhi High Court - Orders
Glenmark Pharmaceuticals Limited vs Sanjeevni Medicos And Ors on 22 May, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 38/2023
GLENMARK PHARMACEUTICALS LIMITED ..... Plaintiff
Through: Mr. Ranjan Narula, Mr. Shashi P.
Ojha and Ms. Shivangi Kohli,
Advocates.
versus
SANJEEVNI MEDICOS AND ORS ..... Defendants
Through: Mr. Vaibhav Kalra, Advocate for D-
1.
Mr. Aditya Hooda, Advocate for D-2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 22.05.2023 I.A. No. 10047/2023 (u/Order XXXIX Rule 4 r/w Section 151 of the Code of Civil Procedure, 1908, seeking variation of order dated 20th January, 2023) At the request of Mr. Ranjan Narula, counsel for Plaintiff, re-notify on tomorrow i.e., 23rd May, 2023.
SANJEEV NARULA, J MAY 22, 2023 as This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 20:22:15