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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(17)(c) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(c)lands granted on service-tenure either free of rent or on favourable rates of rent granted before the passing of this Act so long as the service-tenure subsists;