Rajasthan High Court - Jodhpur
Street Vendor Society, Mount Abu vs State And Ors on 28 January, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 8072/2015
Street Vendor Society, Mount Abu
----Petitioner
Versus
State of Rajasthan & Ors.
----Respondents
Connected With
S.B. Civil Writ No. 15338/2017
Karan Deep Kotia & Ors.
----Petitioners
Versus
State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Nitin Trivedi.
For Respondent(s) : Dr. Pratishtha Dave, Govt. Counsel.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR
Order 29/01/2019 List these matters after four weeks, as prayed by the learned counsel for the parties.
Interim order(s), if any, shall continue till the next date.
(ASHOK KUMAR GAUR),J 97-98-Mohan/ Powered by TCPDF (www.tcpdf.org)