Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act] Bengal Presidency - Subsection Section 12(3)(a) in The Bengal Touts Act, 1942 (a)a 'tout' as defined in clause (a) of section 3 of the Legal Practitioners Act, 1879; or