Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(2) in Jammu and Kashmir Legal Services Authorities Act, 1997

(2)A District Legal Aid Fund shall be applied for meetings,-
(a)the cost of functions referred to in sections 8 and 11 ;
(b)any other expenses which are required to be met by the District Authority.