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Madhya Pradesh High Court

M/S Gsb Construction Pvt.Ltd. vs Jabalpur Devlopment Authy. on 6 November, 2023

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 17914 of 2010 (VIRENDRA YADAV AND OTHERS Vs JABALPUR DEVELOPMENT AUTHORITY AND OTHERS) WP/04430/2008 Dated : 06-11-2023 Looking to the issue involved, there is no possibility of settlement between the parties.

List before Regular Bench. Interim relief, if any, to continue till the next date of hearing.

(SANJAY DWIVEDI) JUDGE Devashish Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 11/7/2023 10:56:05 AM