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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Uttar Pradesh - Subsection

Section 103(l) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(l)all earth moving equipments, vehicles or other transport equipment are operated only by trained persons who are adequately trained and possess such skill as are required for safe operation of such equipment, vehicle or other transport equipment.