Calcutta High Court
The Board Of Trustees For The Port Of Kol vs German Express Shipping Agency India on 26 August, 2013
Author: Arun Mishra
Bench: Arun Mishra
APO 223 OF 2011
W.P.911 OF 2005
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
Original Side
THE BOARD OF TRUSTEES FOR THE PORT OF KOL. Appellant
Versus
GERMAN EXPRESS SHIPPING AGENCY INDIA. Respondent
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 26th August, 2013.
For the Appellants : Mr.A.Jena, Advocate For the Respondent :
THE COURT : As prayed by the advocate for the appellant, list this matter after two weeks.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA C.J.) Rsg AR(CR) 2