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Calcutta High Court

The Board Of Trustees For The Port Of Kol vs German Express Shipping Agency India on 26 August, 2013

Author: Arun Mishra

Bench: Arun Mishra

                               APO 223 OF 2011
                               W.P.911 OF 2005

                        IN THE HIGH COURT AT CALCUTTA
                         Civil Appellate Jurisdiction
                                 Original Side



THE BOARD OF TRUSTEES FOR THE PORT OF KOL.              Appellant
    Versus
GERMAN EXPRESS SHIPPING AGENCY INDIA.                   Respondent

BEFORE:

The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 26th August, 2013.
For the Appellants : Mr.A.Jena, Advocate For the Respondent :
THE COURT : As prayed by the advocate for the appellant, list this matter after two weeks.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA C.J.) Rsg AR(CR) 2