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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Kerala - Subsection

Section 34(1) in The SreeNarayanaGuru Open University Act, 2021

(1)The Vice-Chancellor shall preside over the meetings of the Finance Council. The Vice-Chancellor shall direct the Finance Officer to convene the meeting of the Finance Council at such place, date and time as he deems necessary.The quorum for the meeting shall be five.