Section 322(1)(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

[Cites 0, Cited by 0] [Section 322(1)] [Section 322] [Entire Act]

(d)Reduced to 2nd class for conduct, provided he is restored within the first or second months from the date of reduction See Regulation 319(5)].

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