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State of Odisha - Section
Section 144A in The Orissa Co-operative Societies Rules, 1965
144A. [ (1) Appellate Authorities. [Inserted by Orissa Gazette Extraordinary No. 944-dated 27.7.1981, w.e.f. 14.10.1981 and renumbered vide A & C Notification No. 1807 dated 1.2.1986, see Orissa Gazette Extraordinary No. 137 - dated 5.2.1986.]
- An appeal under Section 109 against an order or decision relating to matters specified in column (1) of the table hereto annexed and passed by the authorities specified against it in column (2) thereof shall lie to the authorities having jurisdiction as specified against each in column (3) of said table -[Table]| Order and decisions to which the appeal relates | Authority by whom the orders or decisions originally made | Authority to whom appeal shall lie | |||
| 1. | Orders and decisions referred to in Clauses (a), (b), (c),(d-1), (g), and (h) of Sub-Section (1) of Section 109 | (i) | Assistant Registrar, Co-operative Societies, | The Deputy Registrar of Cooperative Societies, | |
| (ii) | Deputy Registrar, Co-operative Societies | The Joint-Registrar of Cooperative Societies | |||
| (iii) | Joint Registrar, Co-operative Societies | The Additional Registrar of Cooperative Societies | |||
| (iv) | Additional Registrar, Co-operative Societies | The Registrar | |||
| (v) | Registrar | The State Government | |||
| (vi) | Assistant Auditor-General, Cooperative Societies | The Auditor-General of Cooperative Societies | |||
| (vii) | Auditor-General, Cooperative Societies | The State Government | |||
| 2. | A decision referred to in Clause (d) of Sub-Section (1) ofSection 109. | (i) | A Society whose area of operation confined to the locallimits of a Deputy Registrar of Co-operative Societies. | The Deputy Registrar of Co-operative Societies. | |
| (ii) | A Society whose area of operation exceeds the local limits ofa Deputy Registrar of Co-operative Societies but does not extendto the whole of the State. | The Joint-Registrar of Cooperative Societies. | |||
| (iii) | A Society operating in whole of the State | The Registrar] |