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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4) in The Rajasthan Municipal (New Pay Scales) Rules, 1975

(4)
(a)Where fixation of initial Pay Scale on [1-9-1962] [Substituted by Rajasthan Gazette Part IV-C, dated 12-8-1982/781, page 81.] or the date from which the member opt these rules carries the pay beyond the stage of efficiency bar of the New Pay scales or efficiency Bar in the existing Pay Scales, these bars shall be deemed to have been crossed.
(b)In cases where an efficiency bar has been enforced against a member drawing pay in the existing pay scale prior to [1-9-1961] [Substituted by Rajasthan Gazette Part IV-C, dated 12-8-1982/781, page 81.] or the date from which the member opt the scales such member after this initial pay, has been fixed in the New Pay Scales shall not draw increment unless specifically permitted by the Director.