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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(1)(c) in The Tamil Nadu Co-Operative Societies Act, 1983

(c)Save as otherwise provided under this Act and the Rules, no member of a registered society shall be deprived of his right to vote in the election of the members of the board of such society: