Madhya Pradesh High Court
Anas vs The State Of Madhya Pradesh on 21 October, 2021
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 MCRC-50585-2021 The High Court Of Madhya Pradesh MCRC-50585-2021 (ANAS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Indore, Dated : 21-10-2021 Shri Gaurav Kumar Verma, learned counsel for the applicant. Shri Sameer Verma, learned Public Prosecutor for the non-applicant No.1 - State.
Issue notice to non-applicant No.2, as per rules. List after a week along with MCRC No.50582/2021.
(SHAILENDRA SHUKLA)
JUDGE
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Date: 2021.10.21
17:59:31 IST