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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3)(b) in The West Bengal Special Economic Zone Act, 2003.

(b)to call any information required to supervise and monitor the terms and conditions of approval, clearance, consent, permission licence and any other authorisation granted or issued by him;