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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1)(xvii) in The Maharaja Sayajirao University of Baroda Act, 1949

(xvii)to exercise such other powers and discharge such other duties and perform such other functions as may be conferred, imposed upon it, or entrusted to it by this Act or the Statutes or Ordinances.