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[Cites 0, Cited by 0] [Section 9A(3)] [Section 9A] [Entire Act]

State of Haryana - Subsection

Section 9A(3)(ii) in The Pepsu Abolition of Ala Malikiyat Rights Act, 1954

(ii)in any other case the date of commencement of the Pepsu Abolition of Ala Malikiyat Rights (Amendment) Act, 1961].